HASMUKHBHAI S. PATEL,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD

PDF · subscribers
ITA 3116/AHD/2016Status: DisposedITAT Ahmedabad28 July 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →