NANKANI JUTE HOUSE,HARIDWAR vs. ITO, WARD-1(3)(2), HARIDWAR
ITA 2809/DEL/2018Status: DisposedITAT Dehradun26 August 2022AY 2013-143 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘DB’, NEW DELHI
Before: SH. N. K. BILLAIYA & MS. ASTHA CHANDRA
Hearing: 26/08/2022Pronounced: 26/08/2022
Date of hearing: 26/08/2022 Date of Pronouncement: 26/08/2022 ORDER PER N.K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A), Haldwani dated 30.01.2018 pertaining to A.Y.2013-14.
2.
The representative of the assessee filed following letter on the date of hearing :-
3.
On the basis of the aforementioned letter, the appeal is dismissed as withdrawn.
4.
Decision announced in the open court on 26.08.2022.
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