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Income Tax Appellate Tribunal, DELHI BENCH ‘DB’, NEW DELHI
Before: SH. N. K. BILLAIYA & MS. ASTHA CHANDRA
Date of hearing: 26/08/2022 Date of Pronouncement: 26/08/2022 ORDER PER N.K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A), Haldwani dated 30.01.2018 pertaining to A.Y.2013-14.
The representative of the assessee filed following letter on the date of hearing :-
On the basis of the aforementioned letter, the appeal is dismissed as withdrawn.
Decision announced in the open court on 26.08.2022.