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Satyam Tradecom Pvt Ltd., Kolkata vs CIT | ITAT Kolkata 2015 | BharatTax

Home/SATYAM TRADECOM PVT LTD.,KOLKATA vs. CIT-II, KOLKATA, KOLKATA

SATYAM TRADECOM PVT LTD.,KOLKATA vs. CIT-II, KOLKATA, KOLKATA

ITA 962/KOL/2014Status: DisposedITAT Kolkata30 October 2015AY 2010-2011

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