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M/S SREEDEB SUPPLIERS & TRADERS PVT LTD,KOLKATA vs C.I.T KOLKATA - II, KOLKATA | BharatTax

Home/M/S SREEDEB SUPPLIERS & TRADERS PVT LTD,KOLKATA vs. C.I.T KOLKATA - II, KOLKATA

M/S SREEDEB SUPPLIERS & TRADERS PVT LTD,KOLKATA vs. C.I.T KOLKATA - II, KOLKATA

ITA 1631/KOL/2013Status: DisposedITAT Kolkata30 October 2015AY 2008-09

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