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M/S Navratna Commercial Pvt Ltd… vs CIT | ITAT Kolkata 2015 | BharatTax

Home/M/S NAVRATNA COMMERCIAL PVT LTD,HOWRAH vs. C.I.T KOLKATA - I, KOLKATA

M/S NAVRATNA COMMERCIAL PVT LTD,HOWRAH vs. C.I.T KOLKATA - I, KOLKATA

ITA 1902/KOL/2013Status: DisposedITAT Kolkata04 November 2015AY 2008-09

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