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PRESIDENCY MERCHANTS (P) LTD,KOLKATA vs I.T.O WD - 9(3),KOLKATA, KOLKATA | BharatTax
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PRESIDENCY MERCHANTS (P) LTD,KOLKATA vs. I.T.O WD - 9(3),KOLKATA, KOLKATA
PRESIDENCY MERCHANTS (P) LTD,KOLKATA vs. I.T.O WD - 9(3),KOLKATA, KOLKATA
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ITA 1250/KOL/2013
Status: Disposed
ITAT Kolkata
04 November 2015
AY 2009-10
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