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SHRI NIMESH HASHMUKHLAL SHAH,,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD
SHRI NIMESH HASHMUKHLAL SHAH,,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD
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ITA 2535/AHD/2016
Status: Disposed
ITAT Ahmedabad
26 July 2017
AY 2007-08
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SHRI NIMESH HASHMUKHLAL SHAH,,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD | BharatTax
