THE SB REGISTRAR OFFICE, KOTTAYAM,KOTTAYAM vs. THE DIRECTOR OF IT(I&C), COCHIN

PDF · subscribers
ITA 129/COCH/2017Status: DisposedITAT Cochin06 July 2017AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →