M/S.COCHIN PORT TRUST,COCHIN vs. THE JT DIRECTOR OF IT (OSD), EXEMPTION, COCHIN

PDF · subscribers
ITA 478/COCH/2015Status: DisposedITAT Cochin25 May 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →