INCOME TAX OFFICER, VEJALPUR vs. DIGITAL BIOTECH PVT. LTD., MEMNAGAR
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Income Tax Appellate Tribunal, “D” BENCH, AHMEDABAD
Before: MS. SUCHITRA R. KAMBLE & SHRI MAKARAND V. MAHADEOKAR, ACCOUNTNAT MEMBER
आदेश की �ितिलिप अ�ेिषत/Copy of the Order forwarded to : अपीलाथ� / The Appellant 1. ��थ� / The Respondent. 2. संबंिधत आयकर आयु� / Concerned CIT 3. आयकर आयु� अपील 4. ( ) / The CIT(A)- (NFAC), Delhi िवभागीय �ितिनिध अिधकरण अपीलीय आयकर 5. , , /DR,ITAT, Ahmedabad, गाड� फाईल /Guard file. 6.
आदेशानुसार/ BY ORDER, स�ािपत �ित //True Copy// सहायक पंजीकार (Asstt. Registrar) आयकर अपीलीय अिधकरण, ITAT, Ahmedabad
Date of dictation (word processed by Hon’ble AM in his laptop) : 14.05.2024 2. Date on which the typed draft is placed before the Dictating : 15.05.2024 Member. 3. Date on which the approved draft comes to the Sr.P.S./P.S : 16.05.2024 4. Date on which the fair order is placed before the Dictating : 17.05.2024 Member for pronouncement. 5. Date on which fair order placed before Other Member : 17.05.2024 6. Date on which the fair order comes back to the Sr.P.S./P.S. : 17.05.2024 7. Date on which the file goes to the Bench Clerk. : 17.05.2024 8. Date on which the file goes to the Head Clerk. : 9. The date on which the file goes to the Assistant Registrar for : signature on the order. 10. Date of Despatch of the Order :