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M/S. GODFREY PHILIPS INDIA LTD.,NEW DELHI vs ITO (TDS), NEW DELHI | BharatTax

Home/M/S. GODFREY PHILIPS INDIA LTD.,NEW DELHI vs. ITO (TDS), NEW DELHI

M/S. GODFREY PHILIPS INDIA LTD.,NEW DELHI vs. ITO (TDS), NEW DELHI

ITA 2605/DEL/2015Status: DisposedITAT Delhi08 October 2015AY 2011-12

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