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DCIT vs M/S Mvl Industries Ltd., New Delhi | ITAT Delhi 2015 | BharatTax

Home/DCIT, NEW DELHI vs. M/S MVL INDUSTRIES LTD.,, NEW DELHI

DCIT, NEW DELHI vs. M/S MVL INDUSTRIES LTD.,, NEW DELHI

ITA 5477/DEL/2012Status: DisposedITAT Delhi16 October 2015AY 2008-09

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