SHREE VEER BUILDBEST PRIVATE LIMITED,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(3) NOW WARD-4(1)(1), AHMEDABAD

Income Tax Appellate Tribunal, “ C ” BENCH, AHMEDABAD

Before: MS. SUCHITRA KAMBLE & SHRI MAKARAND V. MAHADEOKAR

For Appellant: Shri Aseem L. Thakkar, AR

Hearing: 15/07/2024Pronounced: 23/07/2024

आदेशानुसार/ BY ORDER,

स�या�पत ��त //True Copy// सहायक पंजीकार (Asstt. Registrar) आयकर अपील�य अ�धकरण, ITAT, Ahmedabad

16.7.2024 1. Date of dictation (word processed by Hon’ble AM in his laptop) : 2. Date on which the typed draft is placed before the : 16.7.2024 Dictating Member. 3. Date on which the approved draft comes to the Sr.P.S./P.S : 4. Date on which the fair order is placed before the Dictating : Member for pronouncement. 5. Date on which fair order placed before Other Member : 6. Date on which the fair order comes back to the : 23.7.24 Sr.P.S./P.S. 7. Date on which the file goes to the Bench Clerk. : 23.7.24 8. Date on which the file goes to the Head Clerk. : 9. The date on which the file goes to the Assistant Registrar : for signature on the order. 10. Date of Despatch of the Order :

SHREE VEER BUILDBEST PRIVATE LIMITED,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-8(3) NOW WARD-4(1)(1), AHMEDABAD