RAMJIBHAI GHILABHAI VAGHASIYA,AHMEDABAD vs THE PRCIT-3, AHMEDABAD

Income Tax Appellate Tribunal, ‘’B’’ BENCH, AHMEDABAD

Before: SHRI SIDDHARTHA NAUTIYAL & SHRI NARENDRA PRASAD SINHA

For Appellant: Shri Vartik, Shri Biren Shah, AR

Hearing: 04/12/2024Pronounced: 06/12/2024

आदेश क� �ितिलिप �ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent. 3. संबंिधत आयकर आयु� / Concerned CIT 4. आयकर आयु�(अपील) / The CIT(A) 5. िवभागीय �ितिनिध, आयकर अपीलीय अिधकरण / DR, ITAT, 6. गाड� फाईल / Guard file.

आदेशानुसार/BY ORDER,

उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपीलीय अिधकरण, अहमदाबाद / ITAT, Ahmedabad

RAMJIBHAI GHILABHAI VAGHASIYA,AHMEDABAD vs. THE PRCIT-3, AHMEDABAD