AXIS AGRI SERVICES,AHMEDABAD vs. THE DY.CIT.,CIRCLE-3(1)(1),, AHMEDABAD

आदेश की #ितिलिप अ$ेिषत/Copy of the Order forwarded to : 1. अपीलाथ% / The Appellant #&थ% / The Respondent. 2. 3. संबंिधत आयकर आयु' / Concerned CIT आयकर आयु' अपील 4. ( ) / The CIT(A)- (NFAC), Delhi 5. िवभागीय #ितिनिध आयकर अपीलीय अिधकरण राजोकट/DR,ITAT, Ahmedabad, , , 6. गाड� फाईल / Guard file.

आदेशानुसार/ BY ORDER, स&ािपत #ित //True Copy// सहायक पंजीकार (Asstt. Registrar) आयकर अपीलीय अिधकरण, ITAT, Ahmedabad

Date of dictation (word processed by Hon’ble AM in his laptop) : 05.12.2024 1. : 2. Date on which the typed draft is placed before the 05.12.2024 Dictating Member. Date on which the approved draft comes to the Sr.P.S./P.S : 3. : 4. Date on which the fair order is placed before the Dictating Member for pronouncement. : 5. Date on which fair order placed before Other Member : 06/12/2024 6. Date on which the fair order comes back to the Sr.P.S./P.S. : 06/12/2024 7. Date on which the file goes to the Bench Clerk. : 8. Date on which the file goes to the Head Clerk. : 9. The date on which the file goes to the Assistant Registrar for signature on the order. : 10. Date of Despatch of the Order