Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
M/S. B.S.E.S. INDIA PVT. LTD., ,UDAIPUR vs DCIT, CIRCLE-1, UDAIPUR | BharatTax
Home
/
M/S. B.S.E.S. INDIA PVT. LTD., ,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR
M/S. B.S.E.S. INDIA PVT. LTD., ,UDAIPUR vs. DCIT, CIRCLE-1, UDAIPUR
Bookmark
Report Error
PDF
ITA 99/JODH/2018
Status: Disposed
ITAT Jodhpur
30 October 2018
AY 2013-14
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead