ACIT, NEW DELHI vs. SHRI ABHAY GUPTA, NEW DELHI
ITA 3653/DEL/2011Status: DisposedITAT Delhi16 February 2016AY 2005-06
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- Sri Mohanraj vs. Assistant Commissioner Of Commercial TaxesKarnataka · 4 Nov 2026
- Rabindranath Behera vs. The Chief Commissioner, CT And GST, OdishaOrissa · 3 Nov 2026
- Dinesh Dash vs. State Of OdishaOrissa · 3 Nov 2026
- M/S.Ishwar Chandra Barik, Keonjhar vs. Commissioner(Appeal), GST, Central Excise And Customs, BhubaneswarOrissa · 3 Nov 2026
- M/S.Surveillance System, Sambalpur vs. Commissioner Of CT And GST Odisha , CT And GST Commissionerate , Cuttack OdishaOrissa · 3 Nov 2026