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DCIT, CHENNAI vs BARCLAYS INVESTMENTS AND LOANS (INDIA) LTD, CHENNAI | BharatTax
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DCIT, CHENNAI vs. BARCLAYS INVESTMENTS AND LOANS (INDIA) LTD, CHENNAI
DCIT, CHENNAI vs. BARCLAYS INVESTMENTS AND LOANS (INDIA) LTD, CHENNAI
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ITA 2100/CHNY/2015
Status: Disposed
ITAT Chennai
13 July 2016
AY 2009-10
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