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Manchanda Resorts (P) Ltd., New… vs DCIT | ITAT Chennai 2016 | BharatTax

Home/MANCHANDA RESORTS (P) LTD.,NEW DELHI vs. DCIT, NEW DELHI

MANCHANDA RESORTS (P) LTD.,NEW DELHI vs. DCIT, NEW DELHI

ITA 5821/DEL/2010Status: DisposedITAT Chennai15 July 2016AY 1999-2000

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