FRIGERIO CONSERVA ALLANA LTD,MUMBAI vs. ITO 1(10(1), MUMBAI

PDF · subscribers
ITA 4057/MUM/2011Status: DisposedITAT Mumbai27 July 2016AY 2004-05

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →