T.N. PARTHASARATHI,MYSORE vs. CIT, MYSORE

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ITA 308/BANG/2014Status: DisposedITAT Bangalore10 November 2015AY 2009-102 pages

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Income Tax Appellate Tribunal, ‘C’ BENCH : BANGALORE

For Appellant: Shri S.V. Ravishankar, Advocate
For Respondent: Shri Sanjay Kumar CIT(DR)
Hearing: 10/11/2015

Per ABRAHAM P GEORGE, AM

The counsel for the assessee has filed an application for withdrawal of the appeal on 10/11/2015. In view of this application, the appeal is dismissed as withdrawn.

Pronounced in the open court on 10th November, 2015 (Vijay Pal Rao) ACCOUNTANT MEMBER eksrinivasulu,sps T.N.Parthasarathi Copy to:

1.

Appellant

2.

Respondent

3.

CIT

4.

CIT(A)

5.

DR, ITAT, Bangalore.

6.

Guard file By order

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