CHANDRAKANT REDDY AND ORS vs. THE STATE OF KARNATAKA AND ORS
What did the High Court hold?
The Court found that the petitioners were approaching the court again for the same relief that was previously dismissed in earlier rounds of litigation. Therefore, the current writ petitions were deemed unsustainable.
What were the facts?
Petitioners sought to quash an order by the Agriculture Produce Marketing Committee (APMC) and requested the return of unutilized land and 40% of the consideration for lands sold. They had previously litigated similar issues which were dismissed.
What were the issues?
Whether the current writ petitions are maintainable given the previous dismissal of similar claims by the petitioners. The core issue revolves around res judicata and the principle of avoiding multiplicity of proceedings.
Which sections of the Income-tax Act were involved?
AI-generated summary — verify with the full judgment below
Before: SMT.BASAMMA W/O SIDARAMAYYA MULIMATH SMT.SULOCHANAMMA W/O APPA RAO PATIL SMT.RAMALINGAMMA W/O G.GOPALAREDDY
1 IN THE HIGH COURT OF KARNATAKA KALABURAGI BENCH DATED THIS THE 13TH DAY OF SEPTEMBER 2019 BEFORE THE HON’BLE MRS. JUSTICE S.SUJATHA WRIT PETITION NOS.205588-205647/2016 (APMC) Between: 1. CHANDRAKANT REDDY S/O DODDA HANUMAYYA AGE: 63 YEARS, OCC:RTD. GOVT.EMPLOYEE R/O H.NO.10-7-77, MAKTHALPET RAICHUR - 584101. 2. SMT.BASAMMA W/O SIDARAMAYYA MULIMATH AGE:72 YEARS, OCC:HOUSEHOLD R/O MAKTALPET, RAICHUR - 584101. 3. SMT.SULOCHANAMMA W/O APPA RAO PATIL AGE:73 YEARS, OCC:HOUSEHOLD R/O H.NO.4-11-53, JAWARGALLI, MANGALWAR PETH, RAICHUR 584101. 4. N.SRINIVAS REDDY S/O LAXMAIAH AGE:48 YEARS, OCC:AGRICULTURE R/O 9-16-111 MADDIPET, RAICHUR - 584101. 5. THIMMANNA BOLBANDI S/O THIMANNA AGE:66 YEARS, OCC:AGRICULTURE R/O H.NO.11-11-68 BESTAWARPET RAICHUR - 584101 6. SMT.RAMALINGAMMA W/O G.GOPALAREDDY AGE:65 YEARS, OCC:HOUSEHOLD R/O 9-19-8 MADDIPET, RAICHUR - 584101.
2 7. G.SUDARSHAN REDDY S/O G.GOPALAREDDY AGE:40 YEARS, OCC:BUSINESS H.NO.9-19-8 MADDIPET, RAICHUR - 584101. 8. G.SRIDHAR REDDY S/O G.GOPALAREDDY AGE:36 YEARS, OCC:PRIVATE JOB H.NO.9-19-8 MADDIPET, RAICHUR - 584101. 9. M.GOVIND REDDY S/O M.THIMMAREDDY AGE:45 YEARS, OCC:AGRICULTURE R/O 10-7-81 MAKTHALPET RAICHUR - 584101 10. K.GOPALREDDY S/O K.SHIVAREDDY AGE:40 YEARS, OCC:BUSINESS, R/O H.NO.12-13-360/2/8 JALANAGAR RAICHUR - 584101. 11. SMT.K.PADAMMA W/O ANJINAYYA AGE:40 YEARS, OCC:HOUSEHOLD H.NO.10-5-47 MAKTALPET RAICHUR - 584101. 12. K NAGA REDDY S/O K.THIMMAREDDY AGE:60 YEARS, OCC:AGRICULTURE H.NO.10-7-73 MAKTALPET RAICHUR - 584101. 13. K.GOPALREDDY S/O K.SHIVAREDDY AGE:40 YEARS, OCC:BUSINESS R/O H.NO.12-1-360/218 JALA NAGAR, RAICHUR - 584101. 14. SRI LAXMAN S/O JAYAPPA AGE:44 YEARS, OCC:AGRICULTURE, H.NO.9-9-53, MADDIPET RAICHUR 584101. 15. K.ANJANEYYA S/O PAPANNA K. AGE:44 YEARS, OCC:BUSINESS, H.NO.10-5-47, MAKTHALPET RAICHUR - 584101.
3 16. NARASIMALU S/O MALLAYYA AGE:45 YEARS, OCC:AGRICULTURE R/O H.NO.9-9-50 MADDIPET RAICHUR - 584101. 17. ANJINAYYA S/O NARASANNA AGE:78 YEARS, OCC:BUSINESS R/O H.NO.9-9-38 MADDIPET RAICHUR - 584101. 18. SMT. LAXMI W/O LAXMIREDDY AGE:65 YEARS, OCC:HOUSEHOLD MADDIPET, RAICHUR - 584101. 19. MUNAYYA S/O ANJANAYYA AGE:55 YEARS, OCC:AGRICULTURE R/O H.NO.2B MADAMANDODDI RAICHUR - 584101. 20. PRATHAP REDDY S/O GOWRANNA AGE:46 YEARS, OCC:BUSINESS R/O H.NO.10-6-99 MAKTHALPET RAICHUR - 584101. 21. SMT.SAROJAMMA W/O THIPPAREDDY AGE:58 YEARS, OCC:AGRICULTURE H.NO.10-7-19 MAKTHALPET RAICHUR - 584101. 22. G.RAGHAVENDRA REDDY S/O G.HANUMANTHAREDDY AGE:45 YEARS, OCC:AGRICULTURE R/O H.NO.6-2-68/104, AMARKHED LAYOUT RAICHUR - 584101. 23. KRISHTAPPA S/O THIMMAIAH AGE:60 YEARS, OCC:LABOUR R/O H.NO.8-8-25, GAJGARPET RAICHUR - 584101. 24. TAYAPPA S/O THIMMAYYA AGE:55 YEARS, OCC:AGRICULTURE R/O 8-8-88 BLOCK-8, GAJGARPET
4 RAICHUR - 584101. 25. TAYAPPA S/O THIMMANNA AGE:55 YEARS, OCC:AGRICULTURE R/O 8-6-63, WARD NO.8 RAICHUR - 584101. 26. THIMMAPPA S/O BODAYYA AGE:58 YEARS, OCC:LABOUR R/O H.NO.8-8-83, WARD NO.8 RAICHUR - 584101. 27. THIMAPPA S/O THIMMAYYA AGE:27 YEARS, OCC:LABOUR R/O H.NO.8-6-68, NAWAD GADD RAICHUR - 584101. 28. SANN THIMMAYYA S/O THIMMAYYA AGE:60 YEARS, OCC:AGRICULTURE R/O H.NO.8-8-17 WARD NO.8 RAICHUR - 584101. 29. CHANNAPPA S/O THIPPAYYA AGE:65 YEARS, OCC:PRIVATE WORK R/O MADDIPET, RAICHUR - 584101. 30. R.BABU S/O NARASAPPA AGE:55 YEARS, OCC:LABOUR R/O H.NO.9-13-147, MADDIPET RAICHUR - 584101. 31. SMT.URUKUNDAMMA W/O GOVINDAREDDY AGE:44 YEARS, OCC:HOUSEHOLD R/O H.NO.10-5-47 MADDIPET RAICHUR - 584101. 32. VITHAL RAO S/O BALACHANDRAPPA AGE:60 YEARS, OCC:AGRICULTURE R/O HANUMAN TALKIES ROAD RAICHUR - 584101. 33. SMT.M.VISHALKSHI W/O SUDARSHAN AGE:41 YEARS, OCC:HOUEHOLD R/O H.NO.9-2-102, PATIL ROAD
5 RAICHUR - 584101. 34. M.VENKATESHGOWDA S/O MUNIGOWDA AGE:51 YEARS, OCC:BUSINESS R/O H.NO.9-2-100 MADDIPET RAICHUR - 584101. 35. SMT.PADMAVATHI W/O VANKANAGOWDA AGE:60 YEARS, OCC:HOUSEHOLD R/O H.NO.9-2-101 MADDIPET RAICHUR - 584101. 36. SMT. M VISHALAXI W/O SUDARSHAN AGE:41 YEARS, OCC:HOUSEHOLD R/O H.NO.9-2-101 MADDIPET RAICHUR - 584101. 37. SMT.PARVATHI W/O VENKTESH AGE:60 YEARS, OCC:HOUSEHOLD H.NO.9-2-101 MADDIPET RAICHUR - 584101. 38. SRISHAILA REDDY S/O SHANKAR REDDY AGE:50 YEARS, OCC:BUSINESS H.NO.9-16-82/1 MADDIPET RAICHUR - 584101. 39. SRINIVAS S/O HANUMANTHA AGE:48 YEARS, OCC:BUSINESS H.NO.9-16-83 MADDIPET RAICHUR - 584101. 40. S.GOPALREDDY S/O ERANNA AGE:48 YEARS, OCC:BUSINESS H.NO.9-14-53 MADDIPET RAICHUR - 584101. 41. BAJARAPPA S/O BUDDAPPA AGE:58 YEARS, OCC:KPC EMPLOYYE R/O H.NO.TYPE-92C SHAKTINAGAR RAICHUR - 584101. 42. K. ANAND S/O VENATAPPA AGE:35 YEARS, OCC:BUSINESS R/O H.NO.9-15-64, MADDIPET RAICHUR - 584101.
6 43. SRI SRINIVAS REDDY S/O HANUMANTHA AGE:58 YEARS, OCC:AGRICULTURE R/O H.NO.9-16-31/1 MADDIPET RAICHUR - 584101. 44. A KISHTAPPA AGE:55 YEARS, OCC:AGRICULTURE R/O H.NO.9-19-46 MADDIPET RAICHUR - 584101. 45. SMT.LAXMI W/O GOPAL REDDY AGE:55 YEARS, OCC:HOUSEHOLD MAKTHALPET, RAICHUR - 584101. 46. SMT.K.PADMA W/O ANJNAYYA AGE:44 YEARS, OCC:HOUSEHOLD R/O 10-5-47 MAKTHAL PET RAICHUR - 584101. 47. SMT.VENKATAMMA W/O ANJANAYYA AGE:43 YEARS, OCC:HOUSEHOLD R/O H.NO.10-3-80 MAKTHALPET RAICHUR - 584101. 48. SMT.YANKAMMA W/O KANTHANNA AGE:62 YEARS, OCC:BUSINESS, R/O H.NO.10-5-60/1, MAKTHALPET RAICHUR - 584101. 49. BASANGOUDA S/O MAHADEVAPPA AGE:62 YEARS, OCC:BUSINESS, R/O H.NO.10-5-60/1 MAKTHALPET RAICHUR - 584101. 50. K.ERANNA S/O THIPPAYYA AGE:60 YEARS, OCC:AGRICULTURE, R/O H.NO.9-16-62/2 MADDIPET RAICHUR - 584101. 51. G.RAMAREDDY S/O YANKAPPA AGE:60 YEARS, OCC:BUSINESS, R/O H.NO.10-7-108, MAKTHALPET - 584101.
7 52. NARASA REDDY S/O G.CHINNAYY AGE:50 YEARS, OCC:AGRICULTURE, R/O H.NO.10-7-108, MAKTHALPET - 584101. 53. SRI VEERESH S/O SAVARAPPA AGE:50 YEARS, OCC:AGRICULTURE, R/O 9-14-27 MADDIPET, RAICHUR 584101. 54. G.ANJNAYYA S/O POLAPPA AGE:65 YEARS, OCC:APMC EMPLOYEE R/O H.NO.9-10-35/15 MADDIPET RAICHUR - 584101. 55. SMT.SAROJA W/O G.GOPALAREDDY AGE:49 YEARS, OCC:HOUSEHOLD R/O H.NO.10-7-13 MAKTHALPET RAICHUR - 584101. 56. NALLAREDDY S/O NAGANNA AGE:48 YEARS, OCC:BUSINESS R/O H.NO.10-7-13 MAKTHALPET RAICHUR - 584101. 57. KASTURI BAI W/O TIPPESWAMI AGE:47 YEARS, OCC:HOUSEHOLD R/O H.NO.10-7-13 MAKTHALPET RAICHUR - 584101. 58. G.MALLLIKARJU S/O NAGANNA AGE:49 YEARS, OCC:BUSINESS R/O H.NO.10-7-13 MAKTHALPET RAICHUR - 584101. 59. SMT.SATHYAMMA W/O G.ANJINAYYA AGE:65 YEARS, OCC:HOUSEHOLD R/O H.NO.9-9-1 MADDIPET RAICHUR - 584101. 60. SMT.LAXMIDEVI W/O K.LAXMIREDDY AGE:65 YEARS, OCC:HOUSEHOLD R/O H.NO.9-19-24, MADDIPET, RAICHUR - 584101. … PETITIONERS (BY SRI BIRADAR VIRANGOUDA, & SRI BASAWARAJ KAREDDY, ADVOCATES)
8 AND: 1. THE STATE KARNATAKA DEPARTMENT OF REVENUE REPRESENTED BY ITS PRINCIPAL SECRETARY M.S. BUILDING, BANGALORE – 560 001 2. THE AGRICULTURE PRODUCE MARKETING COMMITTEE (APMC) NEAR RAJENDRA GUNJ CIRLE RAICHUR – 584 102 BY ITS SECRETARY 3. THE DIRECTOR AGRICULTURE PRODUCE MARKEINT COMMITTEE NO.18, RAJBHAVAN ROAD BEHIN INCOME TAX DEPARTMENT BANGALURU – 560 001 4. THE DEPUTY COMMISSIONE RAICHUR – 584 101 … RESPONDENTS (BY SMT. ARACHANA P. TIWARI, AGA FOR R1 & R4; SRI SANTOSH BELAMAGI, ADVOCATE FOR SRI MALLIKARJUN C. BASAREDDY, ADVOCATE FOR R2; R3 SERVED) THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF CERTIORARI QUASHING THE ORDER OF THE 2ND RESPONDENT DATED 06.07.2016 IN FILE NO. PÀæ.¸ÀA.PÀÈ.G.ªÀiÁ.¸À.gÁ/592/2016-17 VIDE ANNEXURE-D AND ISSUE WRIT OF MANDAMUS, ORDER OR DIRECTION DIRECTING THE RESPODNENTS TO RETURN THE UNUTILIZED LAND TO THE PETITIONERS AND ISSUE WRIT OF MANDAMUS, ORDER OR DIRECTION DIRECTING THE RESPONDENTS TO PAY 40% OF THE CONSIDERATION AMOUNT IN RESPECT OF LANDS SOLD BY THE RESPONDENT AND ETC. THESE PETITIONS COMING ON FOR PRELIMINARY HEARING IN ‘B’ GROUP THIS DAY, THE COURT MADE THE FOLLOWING:-
9 ORDER
Heard the learned counsel for the parties. 2. The petitioners have challenged the order of the second respondent dated 06.07.2016 inter alia seeking a direction to the respondents to return the unutilized land to the petitioners. 3. Learned counsel for the second respondent – Committee would point out that in the earlier round of litigation in W.P.Nos.13476-13516/1999, the petitioners having suffered an order had preferred writ appeals in W.A.Nos.2004122014 and 200427-490/2014, which came to be dismissed, confirming the order of the learned Single Judge. In view of the same, the petitioners approaching again for the same relief is unsustainable. Accordingly, seeks for dismissal of the writ petitions.
10 4. These submissions are not refuted by the learned counsel for the petitioners. 5. In view of the aforesaid, this Court has no other option except to come to an irresistible conclusion that the writ petitions are not maintainable and deserve to be dismissed. Accordingly, writ petitions are dismissed. Sd/- JUDGE Srt
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