SRI P PURANDHARA REDDY vs. THE DIRECTOR

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WA/243/2020HC KarnatakaKAHC01014352202009 March 2021Bench: SATISH CHANDRA SHARMA,SURAJ GOVINDARAJ5 pages
AI SummaryDismissed

What did the High Court hold?

The High Court noted the submission that the appeals had become infructuous. Consequently, the appeals were disposed of on this basis.

What were the facts?

The appellants' counsel submitted that the writ appeals had become infructuous. The appeals were filed challenging an order passed by a learned single judge.

What were the issues?

The primary issue was whether the appeals had become infructuous, leading to their disposal.

Which sections of the Income-tax Act were involved?

Section 4 of the Karnataka High Court Act

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

DATED THIS THE 09TH DAY OF MARCH, 2021

PRESENT

THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

AND

THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ

WRIT APPEAL NO.243/2020 C/W WRIT APPEAL NO.244/2020 WRIT APPEAL NO.245/2020

IN WRIT APPEAL NO.243/2020 BETWEEN:

SRI P.PURANDHARA REDDY PROPREITOR, M/S. SRI SIDDHI VINAYAKA PRASANNA AGED ABOUT 72 YEARS, R/AT NO.57/52, COMFORT ENCLAVE, 7TH MAIN, 17TH CROSS, BTM LAYOUT 2ND STAGE, BENGALURU-560076. …APPELLANT

(BY SRI.R.S.RAVI, ADV.,)

AND:

1.

THE DIRECTOR, KARNATAKA STATE AGRICULTURAL MARKETING BOARD NO.16, 1ST FLOOR, RAJ BHAVAN ROAD, NEAR INCOME-TAX OFFICE, BENGALURU-560001.

2.

THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS SECRETARY.

3.

THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS CHAIRMAN.

4.

M/S MSGP INFRA TECH PRIVATE LIMITED REP BY ITS PROPRIETOR SRI K.P. PRAVEEN, NO.10.10/4/1, KUMARA KRUPA ROAD, OPP CHITRAKALA PARISHAD BENGALURU-560001. … RESPONDENTS

(BY SRI.S.S.MAHENDRA, AGA FOR R1 DR.NANDA KISHORE, ADV. FOR R3 SRI.C.K.NANDA KUMAR, ADV. FOR C/R4)

THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE RORDER DATED 29.01.2020 MADE IN WRIT PETITION NO.52253/2019 PASSED BY THE LEARNED SINGLE JUDGE AND ETC.

IN WRIT APPEAL NO.244/2020 BETWEEN:

SRI P ANAND VARDHAN REDDY AGED ABOUT 43 YEARS PROPRIETOR M/S. ON SAI VENTURES R/AT NO.10, 14TH MAIN ROAD VENKATESHWARA LAYOUT, MADIWALA, BENGALURU-560 068 …APPELLANT

(BY SRI.MOHAMMED TAHIR A, ADV.,)

AND:

1.

THE DIRECTOR, KARNATAKA STATE AGRICULTURAL MARKETING BOARD NO.16, 1ST FLOOR, RAJ BHAVAN ROAD, NEAR INCOME-TAX OFFICE, BENGALURU-560 001.

2.

THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS SECRETARY.

3.

THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS CHAIRMAN.

4.

M/S MSGP INFRA TECH PRIVATE LIMITED REP BY ITS PROPRIETOR SRI K.P. PRAVEEN, NO.10.10/4/1, KUMARA KRUPA ROAD, OPP CHITRAKALA PARISHAD BENGALURU-560001. … RESPONDENTS

(BY SRI.S.S.MAHENDRA, AGA FOR R1 DR.NANDA KISHORE, ADV. FOR R2)

THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE RORDER DATED 29.01.2020 MADE IN WRIT PETITION NO.52252/2019 PASSED BY THE LEARNED SINGLE JUDGE AND ETC.

IN WRIT APPEAL NO.245/2020 BETWEEN:

P VIDYANATH REDDY S/O P CHENGA REDDY AGED ABOUT 40 YEARS,

R/AT NO.10, 32ND MAIN, 5TH CROSS, BTM 1ST STAGE, BENGALURU-560068. …APPELLANT

(BY SRI.R.S.RAVI, ADV.,)

AND:

1.

THE DIRECTOR, KARNATAKA STATE AGRICULTURAL MARKETING BOARD NO.16, 1ST FLOOR, RAJ BHAVAN ROAD, NEAR INCOME-TAX OFFICE, BENGALURU-560 001.

2.

THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS SECRETARY.

3.

THE SPECIAL AGRICULTURAL PRODUCERS MARKETING COMMITTEE FOR FRUITS AND VEGETABLES AGRAHARA, TANK BUND ROAD, BINNEYPETE, BENGALURU-560023. REP BY ITS CHAIRMAN.

4.

M/S MSGP INFRA TECH PRIVATE LIMITED REP BY ITS PROPRIETOR SRI K.P. PRAVEEN, NO.10.10/4/1, KUMARA KRUPA ROAD, OPP CHITRAKALA PARISHAD BENGALURU-560001. … RESPONDENTS

(BY SRI.S.S.MAHENDRA, AGA FOR R1 DR.NANDA KISHORE, ADV. FOR R2 SRI.C.K.NANDA KUMAR, ADV. FOR C/R4)

THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE RORDER DATED 29.01.2020 MADE IN WRIT PETITION NO.52188/2019 PASSED BY THE LEARNED SINGLE JUDGE AND ETC.

THESE WRIT APPEALS COMING ON FOR PRELIMINARY HEARING THIS DAY, SATISH CHANDRA SHARMA. J., DELIVERED THE FOLLOWING:

JUDGMEMNT

Learned Counsel appearing for the appellants has fairly stated before this Court that the appeals have become infructuous. 2. In view of the above submission, the appeals stand disposed of as having become infructuous. 3. In view of disposal of the appeals, the pending Interlocutory Applications do not survive for consideration. Accordingly, the pending applications stand disposed of.

Sd/- JUDGE

Sd/- JUDGE

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