The Commissioner of Income Tax, vs. M/s. Krishna Wines
ITTA/303/2010HC TelanganaHBHC01005672201016 November 2010Bench: V.V.S.RAO,RAMESH RANGANATHAN4 pages
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- Shambhu Investment (P) Ltd. v. CIT181 citing263 ITR 143 · 2003 · SC
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