The Commissioner of Income Tax vs. M/s. Durga Wines
ITTA/482/2010HC TelanganaHBHC01021305201007 December 2010Bench: V.V.S.RAO,RAMESH RANGANATHAN11 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
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