Commissioner of Income Tax vs. Agricultural Market Committee
ITTA/134/2011HC TelanganaHBHC01041079201120 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN20 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- S.A. Builders Ltd. v. CIT1,484 citing158 Taxmann 74 · 2007 · SC · Read judgment
- TRF Ltd. v. CIT714 citing323 ITR 397 · 2010 · SC
- Vijaya Bank v. CIT392 citing323 ITR 166 · 2010 · SC · Read judgment
- CIT v. Mysore Sugar Co. Ltd.120 citing46 ITR 649 · 1962 · SC · Read judgment
- Harshad J.Choksi v. CIT, Bombay City- VII31 citing25 Taxmann.com 567 · 2012 · HC
- CIT v. JAI KRISHNA7 citing231 ITR 108 · 1998 · HC
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