Commissioner of Income Tax - I, vs. Agriculture Market Committee,
ITTA/120/2011HC TelanganaHBHC01045113201120 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN4 pages
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- ACIT v. Alfa Hydromec Pvt. Ltd.3 citing99 TTJ 405 · ITAT
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