Commissioner of Income Tax, vs. M/s.B.Venkateswarlu AND others,
ITTA/137/2003HC TelanganaHBHC01056834200321 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN7 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Devidas Vithaldas & Co. v. CIT, Bombay34 citing84 ITR 277 · 1972 · SC
- Mewar Sugar Mills Ltd. v. CIT25 citing87 ITR 400 · 1973 · SC
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