Commissioner of Income Taxd vs. M/sA.,Venjkatarao AND Others

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Addl. CIT v. Surat Art Silk Cloth Manufacturers Association

  121 ITR 1 · 1980 · SC
  328 citing
• Asstt. CIT v. Thanthi Trust

  247 ITR 785 · 2001 · SC
  98 citing
• 1 K. Trust v. Commissioner of Income-tax

  32 ITR 535 · 1957 · SC
  16 citing
• Commissioner of Income-tax v. Krishna Warriar (P.)

  53 ITR 176 · 1964 · Read judgment
  14 citing
• Thanthi Trust v. CBDT & Ors.

  213 ITR 639 · 1995 · HC
  13 citing
• Gadodia Swadeshi Stores v. Commissioner of Income Tax, Punjab

  12 ITR 385 · 1944
  12 citing
• Lall Choudhary v. Commissioner 0/Income Tax, Bihar & Orissa

  31 ITR 226 · 1957
  9 citing
• Thiagesar Dharnia. Vanikanz v. Commissioner of Income-lax

  50 ITR 798 · 1963
  9 citing
• Commissioner of Income Tax v. P K. Barooah, Vice-Presideni, Jorhat Races

  77 ITR 967 · 1970
  8 citing