Commissioner of Income Tax-2 vs. Agricultural Market Committee
ITTA/222/2011HC TelanganaHBHC01062602201127 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN8 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 275 (Bombay), CIT v. P.K. Ganeshwar10 citing308 ITR 124 · 2009 · HC
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