Commissioner of Income Tax vs. Agricultural Market Committee
ITTA/239/2011HC TelanganaHBHC01061638201127 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN11 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- ACIT v. Hotel Blue Moon623 citing321 ITR 362 · 2010 · SC · Read judgment
- CIT v. Laxman Das Khandelwal225 citing417 ITR 325 · 2019 · SC · Read judgment
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