Commissioner of Income Tax-I vs. Agricultural Market Committee
ITTA/249/2011HC TelanganaHBHC01029182201127 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN10 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Skylight Hospitality LLP v. ACIT49 citing92 Taxmann.com 93 · 2018 · SC
- CIT v. Jagat Novel Exhibitors (P.) Ltd.11 citing18 Taxmann.com 138 · 2012 · HC
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