The Commissioner of Income Tax -II vs. M/S Heritage Foods India Limited,
ITTA/408/2006HC TelanganaHBHC01055571200602 February 20127 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- India Cements Ltd. v. CIT247 citing60 ITR 52 · 1966 · SC
- Similarly, in CIT v. Modi Industries Ltd. (No.3)37 citing200 ITR 341 · 1993 · HC
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