Commissioner of Income tax -III, vs. Srilekha Hire Purchase AND Finance Pvt. Limited
ITTA/202/2008HC TelanganaHBHC01032525200802 February 20124 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Liberty India v. CIT571 citing317 ITR 218 · 2009 · SC · Read judgment
- CIT v. India Gelatine and Chemicals Ltd.11 citing275 ITR 284 · 2005 · HC
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