The Commissioner of Income Tax-III, vs. M/S Sarada Projects Pvt. Ltd,

ITTA/621/2006HC TelanganaHBHC01039838200602 February 20128 pages

Cases cited in this judgment(5)Show list

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

S.A. Builders Ltd. v. CIT
288 ITR 1 · 2007 · SC · Read judgment
1,484 citing
CIT v. Dalmia Cement (Bharat) Ltd.
254 ITR 377 · 2002 · HC
417 citing
CIT v. Gujarat State Fertilizers & Chemicals Ltd.
358 ITR 323 · 2013 · HC
80 citing
CIT v. Raghuvir Synthetics Ltd.
354 ITR 222 · 2013 · HC
47 citing
358 ITR 323 (Guj) & CIT v. Amod Stamping (P.)Ltd.
45 Taxmann.com 427 · 2014 · HC
13 citing

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