The Commissioner of Income Tax vs. Smt Konduru Rupa

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Goetze (India) Ltd. v. CIT

  284 ITR 323 · 2006 · SC
  1,842 citing
• Berger Paints India Ltd. v. CIT

  266 ITR 99 · 2004 · SC · Read judgment
  181 citing
• Jayshree Tea & Industries Ltd. v. CIT(Cal)

  272 ITR 193 · 2005 · HC
  23 citing
• CIT v. Keiser-EHind Mills Co. Ltd.

  128 ITR 486 · 1981 · HC
  18 citing
• CIT v. Chandrika Towers

  275 ITR 173 · 2005 · HC
  5 citing
• CIT v. Fazilka Co.operative Sugar Mills Ltd.

  255 ITR 411 · 2002 · HC
  3 citing