M/S.FOCUZ CORPORATION P.LTD,COCHIN vs. THE ACIT, COCHIN

PDF · subscribers
ITA 21/COCH/2015Status: DisposedITAT Cochin19 October 2017AY 2007-08

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →