THILAK RAM ANJANI RAM,KRISHNAGIRI vs. ITO, WARD-1, KISHNAGIRI

PDF · subscribers
ITA 327/CHNY/2021Status: DisposedITAT Chennai06 February 2024AY 2017-18Bench: SHRI MANJUNATHA. G, HON’BLE (Accountant Member)1 pages
AI SummaryPartly Allowed

What did the Tribunal hold?

The tribunal decided to correct the appellant's name in the cause title of the order. The deceased individual's name was erroneously listed as the appellant instead of the legal heir.

What were the facts?

This is a corrigendum to a previous ITAT order. The correction pertains to the appellant's name in the cause title, clarifying it should be Smt. T. Renuka, as the legal heir of the deceased Thilak Ram Anjani Ram.

What were the issues?

The primary issue was the incorrect identification of the appellant in the tribunal's order. The corrigendum aims to rectify this factual error.

AI-generated summary — verify with the full judgment below

आयकर अपीलीय अिधकरण, ‘ए (एस एम सी)’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A(SMC)’ BENCH, CHENNAI "ी मंजुनाथा. जी, लेखा सद"य के सम" BEFORE SHRI MANJUNATHA. G, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 327/Chny/2021 िनधा"रण वष" / Assessment Year: 2017-18 Smt. T. Renuka, ITO, (Legal heir of Late Thilak Ram v.

Ward-1, Anjani Ram)

Krishnagiri. C-26, Nelson Court, 51 Nelson Manickam Road, Aminjikarai, Chennai – 600 029. [PAN: ADRPT-7580-N] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri. R. Viswanathan, FCA ""यथ" क" ओर से/Respondent by : Shri. D. Hema Bhupal, JCIT CORRIGENDUM In the Tribunal’s order dated 11th August, 2023, in ITA No. 327/Chny/2021, the Appellant’s name mentioned in the cause title is to be read as Smt. T. Renuka, (Legal heir of Late Thilak Ram Anjani Ram) C-26, Nelson Court, 51 Nelson Manickam Road, Aminjikarai, Chennai – 600 029 instead of Thilak Ram Anjani Ram, 397, Santhur Village and Post, Pochampalli Tk, Krishnagiri 635 206, who is deceased. (मंजुनाथा. जी) (MANJUNATHA. G) लेखासद"य/Accountant Member चे"ई/Chennai, "दनांक/Dated, the 06th February, 2024. JPV आदेश की "ितिलिप अ"ेिषत/Copy to: 1. अपीलाथ"/Appellant 2. ""थ"/Respondent 3.आयकर आयु"/CIT 4.. िवभागीय "ितिनिध/DR 5. गाड" फाईल/GF

Recent GST High Court judgments

Search GST case law →