DILIP B DESAI.,KOLKATA vs. A.C.I.T, CIR-54, KOLKATA., KOLKATA

PDF · subscribers
ITA 1030/KOL/2013Status: DisposedITAT Kolkata28 February 2017AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →