Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
DCIT 4(1), MUMBAI vs ICICI SECURITIES LTD, MUMBAI | BharatTax
Home
/
DCIT 4(1), MUMBAI vs. ICICI SECURITIES LTD, MUMBAI
DCIT 4(1), MUMBAI vs. ICICI SECURITIES LTD, MUMBAI
Bookmark
Report Error
PDF
ITA 1212/MUM/2010
Status: Disposed
ITAT Mumbai
15 November 2016
AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead