The Commissioner of Income Tax, vs. M/S Bommidala Brothers Limited,
ITTA/431/2005HC TelanganaHBHC01028530200521 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY3 pages
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- JCIT v. Rolta India Ltd.44 citing330 ITR 470 · 2011 · SC · Read judgment
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