The Commissioner of Income Tax-IV, vs. M/S Monster. Com [India]P Ltd,

PDF · subscribers
ITTA/189/2011HC TelanganaHBHC01020712201121 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY13 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →