The Commissioner of Income Tax-III vs. Smt.Anitha Sanghi
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Maxopp Investment Ltd. v. CIT1,596 citing402 ITR 640 · 2018 · SC · Read judgment
- Godrej & Boyce Manufacturing Company Ltd. v. DCIT683 citing394 ITR 449 · 2017 · SC · Read judgment
- CIT v. Walfort Share & Stock Brokers (P.) Ltd.543 citing326 ITR 1 · 2010 · SC · Read judgment
- PCIT v. State Bank of Patiala228 citing78 Taxmann.com 3 · 2017 · HC · Read judgment
- CIT v. Essar Tele198 citing401 ITR 445 · 2018 · SC
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