THE COMMISSIONER OF INCOME TAX GUNTUR vs. M/s. Subhadra Chit Fund Private Limited

PDF · subscribers
ITTA/166/2007HC TelanganaHBHC01048079200722 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY4 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →