The Commissioner of Income Tax (Central) vs. M/s. sAtyam Computer SErvices Ltd.,
ITTA/200/2011HC TelanganaHBHC01024940201122 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY11 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Infosys Technologies Ltd.205 citing360 ITR 714 · 2012 · HC · Read judgment
- CIT v. HCL Technologies Ltd.174 citing404 ITR 719 · 2018 · SC · Read judgment
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