The Commissioner of Income- Tax - V, vs. M/s. Krishnaveni Constructions,
ITTA/37/2010HC TelanganaHBHC01061004201022 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY22 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Reliance Utilities & Power Ltd.2,118 citing178 Taxmann 135 · 2009 · HC
- CIT v. Woodward Governor India Pvt. Ltd.968 citing179 Taxmann 326 · 2009 · SC · Read judgment
- CIT v. Reliance Industries Ltd.501 citing102 Taxmann.com 52 · 2019 · SC
- Vijaya Bank v. CIT392 citing323 ITR 166 · 2010 · SC · Read judgment
- Taparia Tools Ltd. v. JCIT343 citing372 ITR 605 · 2015 · SC · Read judgment
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S. Ut Corp vs. Union Of INDIARajasthan · 26 Oct 2026
- Sunrise Engineering vs. The State Of Andhra PradeshAndhra Pradesh · 26 Oct 2026
- M/S Kalra Traders vs. Union Of INDIAUttarakhand · 26 Oct 2026
- Ms Isoft vs. The Commissioner State TaxUttarakhand · 26 Oct 2026
- M/S Sita Enterprises vs. Office Of The CommissionerUttarakhand · 26 Oct 2026
