Commissioner of Income Tax vs. Sri Chirla Rama Reddy, Contract
ITTA/70/2007HC TelanganaHBHC01010701200723 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY107 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Director v. State of Haryana and Another7 citing1 SCC 656 · 2012
- M/s. K.B.Saha & Sons Pvt. Ltd. v. M/s. Development5 citing8 SCC 564 · 2008
- Kaladevi v. V.R.Somasundaram and Others3 citing5 SCC 401 · 2010 · SC
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