THE COMMISSIONER OF INCOME TAX, GUNTUR vs. M/s. Bommidala Brothers Limited
ITTA/147/2007HC TelanganaHBHC01055957200728 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY2 pages
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- CIT v. Avani Exports10 citing232 Taxmann 357 · 2005 · SC
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