Commissioner of Income Tax vs. Sri Chirla Rama Reddy
ITTA/798/2006HC TelanganaHBHC01004961200628 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY22 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- DIRECTOR OF INCOME-TAX v. S.R.M.B. DAIRY FARMING (P.) LTD.49 citing400 ITR 9 · 2018 · SC
- SLP (C) No.1425 of 2014 (THE COMMISSIONER OF INCOME TAX, BANGALORE-I & ANOTHER v. M/S.GEMINI DISTILLERIES)30 citing398 ITR 343 · 2017 · SC
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