The Commissioner of Income Tax-I vs. Ascend Telecom Infrastructure Private Limited

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Institute of Banking Personnel Selection

  264 ITR 110 · 2003 · HC
  398 citing
• CIT v. Society of the Sisters of St. Anne

  146 ITR 28 · 1984 · HC
  195 citing
• Director of Income-tax (Exemption) v. Framjee Cawasjee Institute

  109 CTR 463 · 1993 · HC
  191 citing
• Income Tax v. Institute of Banking Personnel Selection (IBPS)

  131 Taxmann 386 · 2003 · HC
  188 citing
• Income Tax-III, Pune v. Rajasthan & Gujarati Charitable Foundation Poona

  89 Taxmann.com 127 · 2018 · SC
  130 citing
• Commissioner of Income-tax v. Nizam's Suppl. Religious Endowment Trust

  127 ITR 378 · 1981 · HC
  87 citing